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Dhondabai Gokul Bansode And Ors vs Tanhabai Gavaji Kulkarni Died Thr Lrs ...
2024 Latest Caselaw 6989 Bom

Citation : 2024 Latest Caselaw 6989 Bom
Judgement Date : 4 March, 2024

Bombay High Court

Dhondabai Gokul Bansode And Ors vs Tanhabai Gavaji Kulkarni Died Thr Lrs ... on 4 March, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                              1                    28CA2466.2024.odt

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   BENCH AT AURANGABAD

                                              28 CIVIL APPLICATION NO. 2466 OF 2024
                                                          IN FA/998/2019

                                                  Dhondabai Gokul Bansode And Ors
                                                               VERSUS
                                                Tanhabai Gavaji Kulkarni Died Thr Lrs
                                                  Vijaya Chandrakant Wakde And Ors
                                                                  ...
                                           Mr. Rahul O. Awasarmol - Advocate for Applicants
                                      Mr. Akash Gade h/f Mr. Sudarshan J. Salunke - Advocate for
                                                         respondent nos. 2 to 6
                                                                  ...

                                                              CORAM :      R. G. AVACHAT
                                                                                  AND
                                                                           NEERAJ P. DHOTE, JJ.
                                                              DATED :      04TH MARCH, 2024

                             PER COURT : -

1. This Appeal arises out of the Judgment of the learned trial

Court which dealt with the suit for apportionment. Considering the

controversy involved and the order passed by this Court dated

07.12.2023, the parties agree that the Appeal be heard finally.

2. In view of above, Appeal be fixed for final hearing on 27th

March, 2024.




                              [NEERAJ P. DHOTE]                                  [R. G. AVACHAT]
                                   JUDGE                                              JUDGE


                             SG Punde

Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 05/03/2024 17:01:03

 
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