Bhau Raoji Shelar Decd Thru Lrs Laxman ... vs Trilochan Singh Sant Singh Sahney Decd ...
2024 Latest Caselaw 6979 Bom

Bombay High Court

Bhau Raoji Shelar Decd Thru Lrs Laxman ... vs Trilochan Singh Sant Singh Sahney Decd ... on 4 March, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                              Board Sr.No.:-36

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1654 OF 2024

 Bhau Raoji Shelar Decd Thru Lrs Laxman        ....PETITIONER
 (balu) Shelar
              V/S
 Trilochan Singh Sant Singh Sahney Decd Thr ....RESPONDENT

Lr Harshbeena Sahney Zaveri

Ms. Pushpa Ganediwala a/w Mr. Sandeep Batavia, Ms. Anshu Agrawal, Ms Arwa Lunawadawala & Mr. Ankit Rathod i/b Mr. Chaitanya Purankar for the Petitioner Ms. Asha M. Bhambwani for the Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 4th March, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )