State Bank Of India vs Bombay Iron And Steel Labour Board
2024 Latest Caselaw 6978 Bom

Bombay High Court

State Bank Of India vs Bombay Iron And Steel Labour Board on 4 March, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                       56. IAL 11006-23 in COMSS 91-22 @ SJL 24629-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION

                  INTERIM APPLICATION (L) NO. 11006 OF 2023
                                    IN
                  COMMERCIAL SUMMARY SUIT NO. 91 OF 2022

 State Bank of India                                          ...Applicant
             V/s.
 Bombay Iron and Steel Labour Board                           ...Respondents

                                  WITH
                 SUMMONS FOR JUDGMENT (L) NO. 24629 OF 2023

 Mr. S. C. Naidu i/b Mr. Sanjay P. Shinde, Advocate for the Plaintiff.
 Mr. Saurish Shete with Mr. Ravi Goenka i/b Mr. Abhishek Bhaduri for
 Defendand-SBI.

                           CORAM   :         ABHAY AHUJA, J.

DATE : 4th MARCH, 2024

P.C. :

. At the joint request of the learned Counsel for the parties, list on

11th March, 2024.

(ABHAY AHUJA, J.)