T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors
2024 Latest Caselaw 943 Bom

Bombay High Court

T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors on 15 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              1-SJ-16-2022-.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION
                  SUMMONS FOR JUDGMENT NO.16 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.134 OF 2021

 T. UMASHANKER SHENAVA AND OTHERS                     )...PLAINTIFFS
          V/s.
 BIRLA ARTS PVT. LTD. AND OTHERS           )...DEFENDANTS
                             WITH
           INTERIM APPLICATION (L) NO.26532 OF 2023
                              IN
            SUMMONS FOR JUDGMENT NO.16 OF 2022

 Dr.Abhinav Chandrachud a/w. Simanthani Mohite, Ms.Mansi Patel,
 Mr.Jay Chheda, Ms.Shruthi Dandu i/by Ms.Mansi Patel, Advocate for
 the Plaintiffs.
 Mr.Shrinivas Bobde, Ms.Mugdha Pande, Ms.Kavita Dhanuka i/by
 Ms.Ekta Dalvi, Advocate for the Defendants no.1 to 15.

                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    15th JANUARY 2024

 P.C. :

1. Dr.Chandrachud, learned Counsel, has concluded his arguments

on behalf of the Plaintiffs.

2. For Mr.Bobde, learned Counsel, to commence his arguments on

behalf of the Defendants in reply, list on 30th January 2024 at

2.30 p.m.

(ABHAY AHUJA, J.)