Hiralal Onkar Patil And Others vs The State Of Maharashtra And Others
2024 Latest Caselaw 940 Bom

Bombay High Court

Hiralal Onkar Patil And Others vs The State Of Maharashtra And Others on 15 January, 2024

                                    1              36- W.P. No. 12569-2015.odt




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                  WRIT PETITION NO. 12569 OF 2015
                    Hiralal Onkar Patil And Others
                               VERSUS
                The State Of Maharashtra And Others
                                    ...
      Advocate for the Petitioner : Mr. S.U. Chaudhari
      AGP for Respondent State : Mr. A.S. Shinde
                                        ...

                               CORAM : S. G. MEHARE, J.

DATE : 15.01.2024

PER COURT :

1. At the request of learned counsel for the petitioner stand over to

5th March 2024.

2. It is clarified that this Court has not passed stay order to the

impugned Judgment and order dated 01.02.2013. The executing

Court should not tie his hand only for the reason that this petition is

pending.

( S. G. MEHARE ) JUDGE

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