The Cloth Markets And Shops Board Mumbai vs Indian Overseas Bank Ltd. Through Its ...
2024 Latest Caselaw 71 Bom

Bombay High Court

The Cloth Markets And Shops Board Mumbai vs Indian Overseas Bank Ltd. Through Its ... on 2 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                39-sj-36-2022.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO.36 OF 2022
                                  IN
                  COMMERCIAL SUMMARY SUIT NO.132 OF 2021

 The Cloth Markets and Shops
 Board Mumbai                                          ...Plaintiff
       V/s.
 Indian Overseas Bank Ltd
 Through its Manager                                   ...Defendant

 Ms. Anjali Binjola a/w Mr. Sanjay Shinde, Advocate for the Plaintiff.
 None for the Defendant.

                               CORAM    :     ABHAY AHUJA, J.

                               DATE     :     2nd JANUARY, 2024

 P.C. :

1. When the matter is called out, Ms. Binjola, learned Counsel

appears for the Plaintiff and seeks some time to file rejoinder in the

matter.

2. Let the rejoinder be filed within a period of two weeks. List on

24th January, 2024 for hearing of summons for judgment.

(ABHAY AHUJA, J.)