Krishnaping Minerals Pvt. Ltd vs Lakhsmi Cement And Caramics Industries ...
2024 Latest Caselaw 708 Bom

Bombay High Court

Krishnaping Minerals Pvt. Ltd vs Lakhsmi Cement And Caramics Industries ... on 11 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                         18. SS 14-23 @ SJ 18-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                               SUMMARY SUIT NO. 14 OF 2023

 Krishnaping Minerals Private Limited        ...Plaintiff
       V/s.
 Lakshmi Cement and Ceramics Industries Ltd. ...Defendant
                                 WITH
            SUMMONS FOR JUDGMENT (L) NO. 18 OF 2023
                                   IN
                   SUMMARY SUIT NO. 14 OF 2023

 Ms. Darshna Navel with Mr. Pranav Avhad for Plaintiff.
 Ms. Supriya Majumdar through video conferencing i/b Mr. Shubham
 Mhatre for Defendants No. 1 to 4.

                                   CORAM     :    ABHAY AHUJA, J.

                                   DATE      :    11th JANUARY, 2024
 P.C. :

1. Ms. Majumdar, learned Counsel for the Defendants appears

through video conferencing and submits that reply has already been

filed. Ms. Navel, learned Counsel for the Plaintiff submits that some

time be granted to file rejoinder.

2. Accordingly, let the rejoinder be filed by 29 th January, 2024, with

a copy to the other side. List on 7th February, 2024.

(ABHAY AHUJA, J.)