M/S. K. K. Links Through Its Proprietor ... vs Harish Ashok Naik And Anr
2024 Latest Caselaw 62 Bom

Bombay High Court

M/S. K. K. Links Through Its Proprietor ... vs Harish Ashok Naik And Anr on 2 January, 2024

Author: Prakash D. Naik

Bench: Prakash D. Naik

                                                             30-APEAL-814-2014.doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL APPEAL NO. 814 OF 2014

 M/s. K. K. Links Thr. Its Proprietor
 Deepak Chandulal Lohana                                ...Appellant
       Versus
 Harish Ashok Naik And Anr.                             ...Respondents
                                        ....
 Mr. Amar Bhatt a/w Ms. Namrata Kadam, Ms. Neha Upadhay i/by Mr.
 Yogesh Keny, Advocate for the Appellant.
 Mr. J.S. Kini a/w Mr. Aum Kini, i/by Mr. Suresh Dubey, Advocate for
 Respondent No.1.
 Mr. Arfan Sait, APP for Respondent-State.
                                        ....
                                    CORAM       : PRAKASH D. NAIK, J.

DATE : 2nd JANUARY, 2024.

P.C.:

1. Heard both sides.

2. Stand over to 3rd January, 2024, for passing Judgment at

the bottom of admission board.

(PRAKASH D. NAIK, J.)

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