Ekta Housing Pvt Ltd vs Shradha Shelters Private Limited
2024 Latest Caselaw 597 Bom

Bombay High Court

Ekta Housing Pvt Ltd vs Shradha Shelters Private Limited on 10 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1                   23 comss 47-23 and ors-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023
                                         WITH
                       INTERIM APPLICATION (L) NO. 23111 OF 2023
                                          IN
                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023
                                         WITH
                         SUMMONS FOR JUDGMENT NO.4 OF 2024
                                          IN
                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023
                                         WITH
                       INTERIM APPLICATION (L) NO. 21357 OF 2023
                                          IN
                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023

  Ekta Housing Private Limited                             ... Plaintiff
       Vs.
 Shradha Shelters Private Limited and ors.                 ... Defendants
                                   -------

 Mr. Zal Andhyarujina, Senior Advocate with Ms. Shruti Desai and Mr. Anuj
 Singh i/by M/s Ganesh & Co., Advocates for the Plaintiff.
 Mr. Laxman Jain i/by Mr. Yogesh Adhia, Advocates for the Defendant No.1
 and Applicant in IAL No. 23111 of 2023.
 Mr. Yash Momaya with Mr. Krishkumar A. Jain and Mr. Kalpesh A. Bandre
 i/by Mr. Ritesh K. Jain, Advocates for the Defendants No. 2 and 3.
                                  -------
                    CORAM : ABHAY AHUJA, J.

DATE : 10 JANUARY, 2024. P.C. :

1. At the joint request of the learned counsel for the parties, list on

24th January, 2024 at 2.30 p.m.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1