Sunita D/O Sukhdeo Gajbhiye And Others vs Smt. Maya Alleged W/O Sukhdeo Gajbhiye ...
2024 Latest Caselaw 495 Bom

Bombay High Court

Sunita D/O Sukhdeo Gajbhiye And Others vs Smt. Maya Alleged W/O Sukhdeo Gajbhiye ... on 9 January, 2024

Author: Anil L. Pansare

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar, Anil L. Pansare

                                                                          1                                   21-681-2023.odt




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                                      WRIT PETITION NO. 681/2023

                                       Sunita D/o Sukhdeo Gajbhiye and others
                                                        Vs.
                                  Smt. Maya alleged Wd/o Sukhdeo Gajbhiye & others

                  Office Notes, Office Memoranda                         Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or     directions and
                  Registrar's orders


                                                     Ms. I.J. Kataria, Advocate for petitioner
                                                     Mr.A.R. Fule, Advocate for Respondent No.1
                                                     Mr. Pankaj Navlani, Advocate for Respondent Nos.2 to 5

                                                     CORAM:        AVINASH G. GHAROTE AND
                                                                   ANIL L. PANSARE, JJ.

DATED : 9th JANUARY, 2024

Since an appeal is stated to have been preferred by the respondents against the judgment dated 06/2/2013 in Succession case No.4/2009, the matter be listed after the application for stay therein is decided one way or the other.

(ANIL L. PANSARE, J.) (AVINASH G. GHAROTE, J.)

MP Deshpande

Signed by: Mr. M.P. Deshpande Designation: PA To Honourable Judge Date: 10/01/2024 13:05:38