Sidhpur Commodities Pvt Ltd vs Sssc Escatics Pvt Ltd
2024 Latest Caselaw 494 Bom

Bombay High Court

Sidhpur Commodities Pvt Ltd vs Sssc Escatics Pvt Ltd on 9 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                             20. IAL 14327-23 in COMSS 55-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                  INTERIM APPLICATION (L) NO. 14327 OF 2023
                                    IN
                  COMMERCIAL SUMMARY SUIT NO. 55 OF 2023


 Sidhpur Commodities Pvt. Ltd.                        ...Applicant
      V/s.
 SSSC Escatics Pvt. Ltd.                              ...Respondent

 Mr. Shanay Shah with Mr. Umang Mehta and Mr. Amir Attari i/b Dhruv
 Liladhar & Co. for Applicant.
 Mr. Akhilesh Upadhyay with Mr. H. S. Pandey, Advocate for Defendants
 No. 1 to 4.

                               CORAM    :     ABHAY AHUJA, J.

                               DATE     :     9th JANUARY, 2024


 P.C. :

1. This matter was kept back in the morning session as the learned

Counsel for the Defendant was yet to come. When the matter is called

out in the afternoon session, again time is being sought on the ground

that the Counsel for the Defendant is on the way. Mr. Shah, learned

Counsel for the Plaintiff has a fixed matter at 3.30 p.m.

2. Accordingly, list this application along with the summons for

Judgment on 24th January, 2024.

(ABHAY AHUJA, J.)