Neville Wadia vs Hungry And Foolish Intellectual ...
2024 Latest Caselaw 369 Bom

Bombay High Court

Neville Wadia vs Hungry And Foolish Intellectual ... on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                          25-IA(L)-34000-2023 .doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

              INTERIM APPLICATION (L) NO.34000 OF 2023
                                IN
            COMMERCIAL SUMMARY SUIT (L) NO.24947 OF 2021

 NEVILLE WADIA                            )...PLAINTIFF/APPLICANT
          V/s.
 HUNGRY AND FOOLISH INTELLECTUAL)
 PROPERTIES PRIVATE LIMITED         )...DEFENDANT/RESPONDENT
                               WITH
             SUMMONS FOR JUDGMENT (L) NO.3109 OF 2022
                                 IN
            COMMERCIAL SUMMARY SUIT (L) NO.24947 OF 2021
                                AND
              INTERIM APPLICATION (L) NO.24954 OF 2021
                                 IN
            COMMERCIAL SUMMARY SUIT (L) NO.24947 OF 2021

 Mr. Karl Tamboly with Mr. Malcolm Siganporia and Ms. Ria R. Nair i/by
 M/s.Desai Billimoria & Associates, Advocates for the Plaintiff/
 Applicant.
 Mr.Shanay Shah with Ms. Diksha Shetty i/by M/s AAK Legal, Advocates
 for the Defendant/Respondent.

                               CORAM      :     ABHAY AHUJA, J.

DATE : 8th JANUARY 2024

P.C. :

1. At the joint request of the learned Counsel for the parties, list on

17th January 2024.

(ABHAY AHUJA, J.)