Kantilal Nanalal Trivedi And 3 Ors vs Messrs Ami Corporation
2024 Latest Caselaw 360 Bom

Bombay High Court

Kantilal Nanalal Trivedi And 3 Ors vs Messrs Ami Corporation on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                            47 ss 16-22 with sj 57-22 in ss 16-22 with ia 1214-23 in sj 57-22.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION/

                              SUMMARY SUIT NO.16 OF 2022
                                          WITH
                          SUMMONS FOR JUDGMENT NO.57 OF 2022
                                            IN
                              SUMMARY SUIT NO.16 OF 2022
                                          WITH
                          INTERIM APPLICATION NO.1214 OF 2023
                                            IN
                          SUMMONS FOR JUDGMENT NO.57 OF 2022

 Kantilal Nanalal Trivedi and ors.                            ... Plaintiffs
       Vs.
 Amit Corporation                                             ... Defendant

                                                   -------

 Mr. Rajiv Narula with Mr. Tarang Jagtiani i/by M/s Jhangiani Narula and
 Associates, Advocates for the Plaintiffs.
 Mr. Simil Purohit with Mr. Piyush Raheja, Mr. Bhuvan Singh, Mr. Vasim
 Shaikh and Ms. Mansi Utekar i/by M/s Pravin Mehta and Mithi and
 Company, Advocates for the Defendant.

                                                 -------
                              CORAM :         ABHAY AHUJA, J.

                              DATE :          08 JANUARY, 2024.


 P.C. :

1. Mr. Simil Purohit, learned counsel for the Defendant has partly

concluded his arguments. For Mr. Purohit to continue, list on 9 th January,

2024 as part-heard.

                                                              (ABHAY AHUJA, J.)


     Priya R. Soparkar                                                                             1 of 1