Shri.Ravindra Ramchandra Bansode vs Smt.Shobha Ravindra Bansode
2024 Latest Caselaw 3004 Bom

Bombay High Court

Shri.Ravindra Ramchandra Bansode vs Smt.Shobha Ravindra Bansode on 31 January, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

          rsk                                                       30-SA-416-17.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                       SECOND APPEAL NO.416 OF 2017

Ravindra Ramchandra Bansode                                   ...Appellant
V/s.
Shobha Ravindra Bansode                                       ...Respondent

Mr. Machhindra Patil i/b Mr. Vijaykumar R. Garad for the Appellant.


                        CORAM : SHARMILA U. DESHMUKH, J.

                        DATE      : 31st JANUARY, 2024.

P. C.:-

1. To enable learned counsel to furnish the convenience

compilation containing the certified copy of judgment passed by Trial Court

and the Appellate Court, stand over to 14th February 2024.

(SHARMILA U. DESHMUKH, J.)