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Arjun Ganpat Gaikwad vs Sonu Ganpat Gaikwad And Ors
2024 Latest Caselaw 2813 Bom

Citation : 2024 Latest Caselaw 2813 Bom
Judgement Date : 30 January, 2024

Bombay High Court

Arjun Ganpat Gaikwad vs Sonu Ganpat Gaikwad And Ors on 30 January, 2024

                                   -1-
                                                            sa125.13.odt

       IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                   BENCH AT AURANGABAD

                 960 SECOND APPEAL NO. 125 OF 2013

Arjun Ganpat Gaikwad                               ....Appellant

VERSUS

Sonu Ganpat Gaikwad & others                       .....Respondents
.....
Mr. Sonkawade, Advocate holding for Mr. A. V. Hon, Advocate for Appellant

                                CORAM : R. M. JOSHI, J.

DATE : 30th JANUARY, 2024. PER COURT :

Heard arguments of learned counsel for the appellant. Only to

satisfy this Court with regard to application of Section 14 of Hindu

Succession Act to this proceeding and for citing judgments, stand

over to 2nd February, 2024.

( R. M. JOSHI) Judge dyb

 
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