Municipal Corporation Of Greater ... vs Beach Tower Condominium And Anr
2024 Latest Caselaw 2812 Bom

Bombay High Court

Municipal Corporation Of Greater ... vs Beach Tower Condominium And Anr on 30 January, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

ppn                                  1              13.wpl-498.09.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                         WRIT PETITION NO.498 OF 2009

Municipal Corporation of Greater Mumbai
through General Manager,
Brihanmumbai Electric & Transport Undertaking          .. Petitioner
       Versus
Beach Tower Condominium & Anr.                         .. Respondents
                    ---
Mr.A.B. Ketkar a/w Ms.Radha H. Bhandari i/by M.V. Kini & Co for the
petitioner.
Ms.Sailee Dixit i/by Khare Legal Chamber for respondent no.1.
Mr.V.K. Patil from BEST present.
                    ----
                         CORAM : A.S. CHANDURKAR &
                                     JITENDRA JAIN, JJ.

                         DATE      : 30th January 2024
P.C.:-

.               The learned counsel for the petitioner has tendered

compilation of judgments which is taken on record.

2. Put up along with Writ Petition No.1850 of 2013 which has

been directed to be added to the final hearing board on 20 th February

2024.

JITENDRA JAIN, J. A.S. CHANDURKAR, J.