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Shree Hanuman Lokseva Mandal Thr ... vs Uttam Prabhakar Karande And Anr
2024 Latest Caselaw 2810 Bom

Citation : 2024 Latest Caselaw 2810 Bom
Judgement Date : 30 January, 2024

Bombay High Court

Shree Hanuman Lokseva Mandal Thr ... vs Uttam Prabhakar Karande And Anr on 30 January, 2024

Author: Gauri Godse

Bench: Gauri Godse

        Digitally
        signed by
        VARSHA
VARSHA VIJAY
VIJAY   RAJGURU
RAJGURU Date:
        2024.01.30
        20:02:58
        +0530




                                                                                  16-wp-7216-2023.doc




  varsha                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION
                                           WRIT PETITION NO. 7216 OF 2023


                      Shree Hanuman                 Lokseva     Mandal       thr ... Petitioners
                      President and Anr
                                     vs.
                      Uttam Prabhakar Karnade and Anr                             ... Respondents


                      Mr. Rahul Shivaji Kadam, for Petitioners.
                      Mr. Prasad B. Kulkarni, for Respondent no.1.
                      Mr. A.P. Vanarse, AGP for Respondents-State.


                                                           CORAM : GAURI GODSE, J.

DATED : 30th JANUARY, 2024

P.C. :-

1. Learned counsel for respondent no.1 seeks time to place on

record the judgments relied upon by him passed by the learned

School Tribunal. An affidavit-in-reply filed on behalf of respondent

no.1 is taken on record.

2. Stand over to 13th February 2024. To be listed under the

caption for 'Urgent Admission'.

(GAURI GODSE, J.)

Page no. 1 of 1

 
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