Palus Sahakari Bank Ltd., Palus, ... vs Firoj Janglluddin Pathan And Ors
2024 Latest Caselaw 2638 Bom

Bombay High Court

Palus Sahakari Bank Ltd., Palus, ... vs Firoj Janglluddin Pathan And Ors on 29 January, 2024

Author: Gauri Godse

Bench: Gauri Godse

                                                           46.3279.2019 wp.docx

Iresh
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO. 3279 OF 2019

        Palus Sahakari Bank Ltd,                             .....Petitioner
        Palus, Through Asst. Manager

               Vs.

        Firoj Janglluddin Pathan and others                  .....Respondents

        Mr. V. B. Rajure for the petitioner

                                CORAM : GAURI GODSE, J.

                                DATE :        29th JANUARY 2024.


        P.C.

1. Learned counsel for the petitioner states that Writ Petition No.

4614 of 2019 arising out of the Judgments passed in similar matter is

decided by this Court on 14th October 2022. He states that there are

other similar matters arising out of separate appeals with similar facts.

He therefore submits that for the reasons recorded in Judgment and

Order dated 14th October 2022, all the Writ Petitions will have to be

disposed of.

46.3279.2019 wp.docx

2. List the connected Writ Petition Nos. 5731/2019, 5734/2019,

5841/2019, 5896/2019, 5889/2019, 5908/2019, 5909/2019,

5910/2019, 5919/2019, 6052/2019, 6499/2019 and 6500 of 2019 on

the next date.

3. Stand over to 12th February 2024.

4. To be listed under the caption for 'Urgent Admission'.

[GAURI GODSE, J.]

Signed by: Iresh S. Mashal Designation: PS To Honourable Judge Date: 01/02/2024 13:05:41