Aqua Labour Asia Pacific Limited vs Arihant Ship Breakers
2024 Latest Caselaw 2626 Bom

Bombay High Court

Aqua Labour Asia Pacific Limited vs Arihant Ship Breakers on 29 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                       Board Sr.No.:-26

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION LODGING NO. 24887 OF 2023

       Aqua Labour Asia Pacific Limited                         ....PETITIONER
                   V/S
       Arihant Ship Breakers                                  ....RESPONDENT

WITH NOTICE LODGING NO. 34517 OF 2023 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 24887 OF 2023

Aqua Labour Asia Pacific Limited ....PETITIONER V/S Arihant Ship Breakers ....RESPONDENT

Mr.Kenneth Martin a/w Shashwat Singh i/b Advani Law LLP for Applicant/Judgment. Creditor. Mr. Navroz Seervai Sr. Counsel a/w Mr. Dhruva Gandhi and Mr. Naishshadh Bhatia i/b Crawford Bayley and Co. for Respondent.

(Mentioned)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 29th January, 2024 P.C. :

S. O. to 20/02/2024 .

( ASSOCIATE )