Citation : 2024 Latest Caselaw 2623 Bom
Judgement Date : 29 January, 2024
1 11
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
11 CIVIL APPLICATION NO. 9793 OF 2023
IN
ARBAST/26/2023
PDVVPFS AHMEDNAGAR MEDICAL COLLEGE AND HOSPITAL THR
DIRECTOR DR. ABHIJIT DILIPRAO DIWATE
VERSUS
M/S RUSI KHAMBATTA AND ASSOCIATES
...
Advocate for Applicant : Mr. Ostwal Abhaykumar Dilip
Advocate for Respondent : Mr. Dixit Sushant V.
...
WITH
CIVIL APPLICATION NO. 9794 OF 2023
IN
ARBAST/26/2023
...
CORAM : ARUN R. PEDNEKER, J.
DATE : 29th JANUARY, 2024
PER COURT:
1. Reply to be filed within a period of one (01) week from
today.
2. List this matter, on 12.02.2024.
3. Rejoinder, if any, with compilation of Judgments, to be filed
before the next date.
[ARUN R. PEDNEKER, J.]
marathe
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