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Shri. Ramakant Ganesh Naik And Ors vs Smt. Anusaya Shantaram Naik And Ors
2024 Latest Caselaw 2620 Bom

Citation : 2024 Latest Caselaw 2620 Bom
Judgement Date : 29 January, 2024

Bombay High Court

Shri. Ramakant Ganesh Naik And Ors vs Smt. Anusaya Shantaram Naik And Ors on 29 January, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                                 Board Sr.No.:-5

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 284 OF 2019

 Shri. Ramakant Ganesh Naik And Ors.                     ....APPELLANT
            V/S
 Smt. Anusaya Shantaram Naik And Ors.                  ....RESPONDENT

WITH SECOND APPEAL NO. 390 OF 2019

Shri. Ramakant Ganesh Naik ....APPELLANT V/S Shri. Shankar Shantaram Naik ....RESPONDENT

WITH CIVIL APPLICATION IN SA NO. 563 OF 2019 In Second Appeal 284 OF 2019

Shri. Ramakant Ganesh Naik And Ors. ....APPLICANT V/S Smt. Anusaya Shantaram Naik And Ors. ....RESPONDENT

Mr. Vikram Walawalkar a/w Mr. Amey C. Sawant for the Appellant Mr. Nachiket Khaladkar for the Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 29th January, 2024

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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