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Deputy Chief Engineer (Construction) ... vs Shri. Prakash Rambhau Sukode And Others
2024 Latest Caselaw 2579 Bom

Citation : 2024 Latest Caselaw 2579 Bom
Judgement Date : 29 January, 2024

Bombay High Court

Deputy Chief Engineer (Construction) ... vs Shri. Prakash Rambhau Sukode And Others on 29 January, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

                                                                   1                                  caf257.2024

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                          CIVIL APPLICATION (CAF) NO.257/2024
                                                           IN
                                           FIRST APPEAL STAMP NO.12420/2023
                   (Deputy Chief Engineer (Construction), Central Railway, Wardha Vs. Shri Prakash Rambhau Sukode
                                                              and others)
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                            Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 --------------------------------------------------------------------------------------
                                          Mr. V.M. Gadkari, Counsel for the applicant.

                                          CORAM: VINAY JOSHI AND MRS.VRUSHALI V. JOSHI, JJ.

DATED : 29.1.2024.

Heard.

2. Issue notice on the point of condonation of delay returnable on 26.4.2024.

3. Mr. M.K. Pathan, learned Additional Government Pleader waives notice for non-applicant Nos.2 and 3.

CIVIL APPLICATION (CAF) NO.258/2024

4. The applicant is seeking stay to the execution of impugned judgment and order dated 25.3.2021. The applicant acquiring body undertakes to deposit the decretal amount within twelve weeks.

5. In view of above, impugned judgment and order stands stayed till further orders.

(MRS.VRUSHALI V.JOSHI, J.) (VINAY JOSHI, J.)

Tambaskar.

Signed by: MR. N.V. TAMBASKAR Designation: PA To Honourable Judge Date: 30/01/2024 11:24:46

 
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