Sheo Dayal Gupta vs The Senior Divisional Personnel ...
2024 Latest Caselaw 2480 Bom

Bombay High Court

Sheo Dayal Gupta vs The Senior Divisional Personnel ... on 25 January, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7003 OF 2023
                              In
                        STAMP NO. OF

 Sheo Dayal Gupta                                ....PETITIONER
              V/S
 The Senior Divisional Personnel Officer, South
                                              ....RESPONDENT

East Central Railway, Napgur And Another

RAHUL DILIP DHANDE for Petitioner C.J. DHUMANE for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 25th January, 2024 P.C. :

Shri R.D.Dhande Adv. for the petitioner. Shri C.J.Dhumne Adv. for the respondent. S.O.29.09.2024 for Judgment.

( FOR REGISTRAR JUDICIAL )