Kanchan Transport Service Through ... vs Omkar Realtors And Developers Pvt.Ltd. ...
2024 Latest Caselaw 2477 Bom

Bombay High Court

Kanchan Transport Service Through ... vs Omkar Realtors And Developers Pvt.Ltd. ... on 25 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                24-SJ-39-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.39 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.51 OF 2022

 KANCHAN TRANSPORT SERVICE THROUGH                      )
 PROPRIETOR LALJI GUPTA                                 )...PLAINTIFF
          V/s.
 OMKAR REALTORS AND DEVELOPERS PVT.                     )
 LTD. AND OTHERS                                        )...DEFENDANTS

 Ms.Anjali Kotecha i/by Mr.Nishigandh Patil, Advocate for the Plaintiff.
 Mr.Shakeeb Shaikh a/w. Noorain Patel i/by Diamondwala & Co.,
 Advocate for the Defendants.

                               CORAM     :      ABHAY AHUJA, J.

                               DATE      :      25th JANUARY 2024

 P.C. :

1. Both the learned Counsel submit that this matter finds placed in

the list containing matters likely to be transferred to the Bombay

City Civil Court, the valuation of the Suit being below Rs.10

crores.

2. Accordingly, remove from board.

(ABHAY AHUJA, J.)