Pushpak Bullions Private Limited vs Satnam Jewels
2024 Latest Caselaw 2472 Bom

Bombay High Court

Pushpak Bullions Private Limited vs Satnam Jewels on 25 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                       12. COMSS 945-19 @ SJ 27-20.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION

                 COMMERCIAL SUMMARY SUIT NO. 945 OF 2019
                                WITH
                  SUMMONS FOR JUDGMENT NO. 27 OF 2020

 Pushpak Bullions Private Limited                      ...Plaintiff
            V/s.
 Satnam Jewels                                         ...Defendant

 Mr. Harjot Singh Alang through VC for Plaintiff.
 Mr. Anil Kumar Pandey with Ms. Neha Dubey i/b SAVJ Law Solutions
 Ltd for Defendant.


                           CORAM   :    ABHAY AHUJA, J.

                           DATE    :    25th JANUARY, 2024


 P.C. :


 .        Both the learned Counsel submit that a connected matter is listed

on 14th February, 2024 and this summons for judgment also be listed on

the same date. Accordingly, list on 14th February, 2024 along with

summons for judgment no. 26 of 2020.

(ABHAY AHUJA, J.)