Bombay High Court
Novex Communications Pvt Ltd vs Trade Wings Hotesl Limited on 25 January, 2024
Author: R.I. Chagla
Bench: R.I. Chagla
spm-COMP-264-2022 AND COMP-363-2019.doc
Kavita S.J.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL IP SUIT NO. 264 OF 2022
Novex Communications Pvt Ltd. ...Plaintiffs
Versus
Trade Wings Hotesl Limited ...Defendant
WITH
COMMERCIAL IP SUIT NO. 304 OF 2018
WITH
COMMERCIAL IP SUIT (ST) NO. 3544 OF 2023
WITH
COMMERCIAL IP SUIT NO. 278 OF 2018
WITH
COMMERCIAL IP SUIT NO. 281 OF 2018
WITH
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
INTERIM APPLICATION(ST) NO. 5417 OF 2021
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
KAVITA
SUSHIL
JADHAV WITH
Digitally signed
by KAVITA
SUSHIL JADHAV
COMMERCIAL IP SUIT NO. 267 OF 2022
Date: 2024.01.25
16:48:01 +0530
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
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WITH
INTERIM APPLICATION(ST) NO. 5992 OF 2023
IN
COMMERCIAL IP SUIT (ST) NO. 5500 OF 2023
WITH
INTERIM APPLICATION(ST) NO. 21044 OF 2021
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUITS(ST) NO. 39541 OF 2022
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
--------
Mohit Khanna a/w Uttam Rane i/b U.S. Rane for Defendants in COMIP
(L)3997/2023.
Mr. Darius Khambata, Sr. Adv, a/w Mr. Rashmin Khandekar, Apurva
Manwani a/w Mr. Ali Antulay a/w Mr. H. N. Thakore, Mr.Kunal Parekh Ms.
Nirali Atha i/b Dua Associates for Plaintiff in COMIP/264/2022 and
Applicant in IA(L)/5368/2021.
Abhiraj Parab a/w Pooja Mishra, Anjali M. for Defendant No. 8 in
COMIP/345/2019
Adv. Mr. Hiren Kamod Adv.Mr. Prem Khullar, Adv. Rahul Punjabi, Adv.
Anees Patel for Defendant in IA(L)/5992/2023 in COMIP(L)/5500/2023
Mr. Sameer Pandit a/w Ms. Sarrah Khambati Mr Mihir Govande i/b Wadia
Ghandy & Co. For Plaintiff in NMCD/577/2018 & NMCD/721/2018 IN
COMIP/304/2018
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Mr. Sameer Pandit a/w Ms. Sarrah Khambati Mr Mihir Govande i/b Wadia
Ghandy & Co. For Defendant in NMCD/725/2019 & NMCD/1388/2018 IN
COMIP/363/2019 AND NMCD/525/2018 & NMCD/664/2018 IN COMIP/
281/2018
Dr. Virendra Tulzapurkar Sr. Adv. Mr. Ramesh Soni a/w Mr. Sameer Pandit,
Ms. Sarrah Khambati, Mr. Mihir Govande i/b Wadia Ghandy & Co. For
Defendant No. 1 in IA/2102/2023 IN COMIP/157/2023 &
NMCD/523/2018 & IA/1533/2020 IN COMIP/278/2018
Mr. Durgaprasad Poojari i/b PDS Legal, for Plaintiff in COMIP/278/2018
Mr. Rashmin Khandekar a/w Mr. H. N. Thakore a/w Mr. Kunal Parekh Ms.
Nirali Atha i/b Dua Associates for Plaintiff in IA(L)/5417/2021,
COMIP/332/2021.
Mr. Rashmin Khandekar a/w Mr. H. N. Thakore, Mr. Kunal Parekh Ms.
Nirali Atha i/b Dua Associates for Plaintiff in IAL/5880/2021 IN
COMIP/267/2022
Mr. Rashmin Khandekar, a/w Mr. H. N. Thakore, Mr. Kunal Parekh Ms.
Nirali Atha i/b Dua Associates for Plaintiff in IAL/5992/2023 IN
COMIP(L)/5500/2023
Mr. Rashmin Khandekar, Ms. Apurva Manvani a/w Mr. H. N. Thakore, Mr.
Kunal Parekh Ms. Nirali Atha i/b Anil T Agarwal for Plaintiff in COMIP(L)/
3544/2023
------
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COMMERCIAL IP SUIT NO. 363 OF 2019
Phonographic Performance Ltd ...Plaintiff
Versus
Bunglow - 9 And 99 Ors ...Defendants
WITH
COMMERCIAL IP SUIT (ST) NO. 3997 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
INTERIM APPLICATION(ST) NO. 4038 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT SUITS NO. 114 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 221 OF 2021
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 938 OF 2018
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 914 OF 2018
IN
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COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 966 OF 2018
IN
COMMERCIAL IP SUITS NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 1051 OF 2018
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 922 OF 2018
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 126 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 123 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 119 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 116 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
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COMMERCIAL IP SUIT NO. 120 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 122 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 117 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 115 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 127 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 121 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 118 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 358 OF 2019
IN
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COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 345 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 359 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 291 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 290 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 347 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 350 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 343 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
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COMMERCIAL IP SUIT NO. 303 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 304 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 292 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 145 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 306 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 319 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 321 OF 2019
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT (ST) NO. 35265 OF 2022
IN
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COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 40 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 157 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 156 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 147 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT (ST) NO. 37130 OF 2022
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT (ST) NO. 37136 OF 2022
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 148 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
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COMMERCIAL IP SUIT (ST) NO. 37964 OF 2022
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 155 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 235 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
WITH
COMMERCIAL IP SUIT NO. 154 OF 2023
IN
COMMERCIAL IP SUIT NO. 332 OF 2021
--------
Mr. Ravi Kadam Sr. Advocate, Mr. Amogh Singh, Apurva Manwani, Asmant
Nimbalkar, Neeraj Nawar, Shivani Rane i/b Mr. D P Singh For Plaintiff in
COMIP/363/2019 for Plaintiff.
Counsel Hiren Kamod, Prem a/w Ms. Madhu Gadodia, Deepak Deshmukh,
Suyog Mukherjee, T Kulkarni i/b Naik & Co. for Defendant in COMIP (L)
No. 37964/2022
Mr. Amit Jamsandekar a/w Mahua Roy Chowdhury, Akshay Kapadia,
Jahnavi Singh, Angel Mary Aju i/b Royzz & Co. For Defendant No.1 in
COMIP/221/2021, IA(L)/2633/2021
Huzefa Nasikwala a/w Idris M B i/b Nasikwala Law Office for Defendant
No.3 in COMIP/117/2019 with NMCD/331/2018.
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Huzefa Nasikwala a/w Idris M B i/b Nasikwala Law Office for Defendant
No.2 in COMIP/966/2018 with NMCD/1741/2018.
Huzefa Nasikwala a/w Idris M B i/b Nasikwala Law Office for Defendant
No.3 in COMIP/1051/2018 with NMCD/1793/2018.
Mr. Sameer Pandit a/w Ms. Sarrah Khambati Mr Mihir Govande i/b Wadia
Ghandy & Co. For Plaintiff in NMCD/577/2018 & NMCD/721/2018 IN
COMIP/304/2018.
Mr. Sameer Pandit a/w Ms. Sarrah Khambati Mr Mihir Govande i/b Wadia
Ghandy & Co. For Defendant in NMCD/725/2019 & NMCD/1388/2018 IN
COMIP/363/2019 AND NMCD/525/2018 & NMCD/664/2018 IN COMIP/
281/2018.
Dr. Virendra Tulzapurkar Sr. Adv. Mr. Ramesh Soni a/w Mr. Sameer Pandit,
Ms. Sarrah Khambati, Mr. Mihir Govande i/b Wadia Ghandy & Co. For
Defendant No. 1 in IA/2102/2023 IN COMIP/157/2023 &
NMCD/523/2018 & IA/1533/2020 IN COMIP/278/2018.
Mr. Prasad Shenoy a/w Abhishek Salian i/b Vidhi Partners.
Mr. Prasad Shenoy a/w Karishma Rao i/b vidhi Partners COMM.
S/148/2023.
Mr. Sharan Jagtiani, Senior Advocate a/w Mr. Amogh Singh, Apurva
Manwani, Asmant Nimbalkar, Neeraj Nawar, Shivani Rane i/b Mr. D P
Singh for Applicant/Paintiff in COMIP/221/2021.
Mr. Ashish Kamat Senior Advocate, Mr. Amogh Singh, Apurva Manwani,
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Asmant Nimbalkar, Neeraj Nawar, Shivani Rane, i/b. Mr. D P Singh for
Applicant/Plaintiff in COMIP/1051/2018
Mr. Amogh Singh, Asmant Nimbalkar, Neeraj Nawar, Shivani Rane i/b Mr.
D P Singh for Applicant/Plaintiff in all Matters.
Adv. Jainil Vashi i/b M P Vashi & Associates for Respondent in
MNCD/332/2019 IN COMIP/116/2019
Adv. Ayush Chaddha for Plaintiff.
---------------------
CORAM : R.I. CHAGLA, J.
DATE : 25TH JANUARY, 2024
ORDER:
1. Matter mentioned. Not on Board, taken on Board.
2. This is an application for speaking to the minutes of
Order/Judgment dated 24th January, 2024. In appearance clause " Mohit
Khanna a/w Uttam Rane i/b U.S. Rane for Defendants in COMIP
(L)3997/2023" shall be added.
3. The appearance clause "Mr. Ravi Kadam Sr. Advocate, Mr.
Amogh Singh, Asmant Nimbalkar, Neeraj Nawar, Shivani Rane, Apurva
Manwani i/b Mr. D.P. Singh for Plaintiff in COMIP/363/2019 for Plaintiff"
shall be substituted as under:
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"Mr. Ravi Kadam Sr. Advocate, Mr. Amogh Singh, Apurva
Manwani, Asmant Nimbalkar, Neeraj Nawar, Shivani Rane, i/b
Mr. D.P. Singh for Plaintiff in COMIP/363/2019 for Plaintiff. "
4. Further, the appearance clause "Mr. Amogh Singh, Apurva
Manwani, Asmant Nimbalkar, Neeraj Nawar, Shivani Rane i/b Mr. D P
Singh for Applicant/Plaintiff in COMIP/221/2021 ." shall be substituted as
under:
"Mr. Sharan Jagtiani, Senior Advocate a/w Mr. Amogh Singh,
Apurva Manwani, Asmant Nimbalkar, Neeraj Nawar, Shivani
Rane i/b Mr. D P Singh for Applicant/Plaintiff in
COMIP/221/2021."
5. Further, the appearance clause, "Mr. Ashish Kamat Senior
Advocate, Mr. Amogh Singh, Asmant Nimbalkar, Neeraj Nawar, Shivani
Rane, Apurva Manwani i/b. Mr. D P Singh for Applicant/Plaintiff in
COMIP/1051/2018." shall be substituted as under:
"Mr. Ashish Kamat Senior Advocate, Mr. Amogh Singh, Apurva
Manwani, Asmant Nimbalkar, Neeraj Nawar, Shivani Rane, i/b.
Mr. D P Singh for Applicant/Plaintiff in COMIP/1051/2018."
6. The Judgment dated 24th January, 2024 stands corrected
accordingly.
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7. Application by way of praecipe is disposed of.
[R.I. CHAGLA, J.]
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