Venus Vasant Valley Cooperative ... vs Sheth Shelters Private Limited And 6 Ors
2024 Latest Caselaw 2328 Bom

Bombay High Court

Venus Vasant Valley Cooperative ... vs Sheth Shelters Private Limited And 6 Ors on 24 January, 2024

Author: R.I. Chagla

Bench: R.I. Chagla

                                                                m1-nms-1361-2018.doc

jsn
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION

                           NOTICE OF MOTION NO.1361 OF 2018
                                          IN
                                  SUI NO.771 OF 2018

       Venus Vasant Valley Cooperative Hsg. Ltd.               ...Petitioner

               Versus

       Sheth Shelters Pvt. Ltd. & Ors.                         ...Respondents
                                        WITH
                          NOTICE OF MOTION NO.1339 OF 2018
                                        WITH
                         INTERIM APPLICATION NO.3069 OF 2021
                                       ----------
       Mr. Karl Tamboly with Vatsal Shah and Mr. Yunus Vakharia for the
       Defendant No.1.
                                           ----------

                                           CORAM : R.I. CHAGLA J.
                                           DATE  : 24TH JANUARY, 2024.
       ORDER :

1. The arguments in the matter have been completed and

the matter is reserved for Order / Judgment on 19th December,

2023.

2. Accordingly, this Court is ceased of this matter.

[ R.I. CHAGLA J. ]