Citation : 2024 Latest Caselaw 2327 Bom
Judgement Date : 24 January, 2024
m1-nms-1361-2018.doc
jsn
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.1361 OF 2018
IN
SUI NO.771 OF 2018
Venus Vasant Valley Cooperative Hsg. Ltd. ...Petitioner
Versus
Sheth Shelters Pvt. Ltd. & Ors. ...Respondents
WITH
NOTICE OF MOTION NO.1339 OF 2018
WITH
INTERIM APPLICATION NO.3069 OF 2021
----------
Mr. Karl Tamboly with Vatsal Shah and Mr. Yunus Vakharia for the
Defendant No.1.
----------
CORAM : R.I. CHAGLA J.
DATE : 24TH JANUARY, 2024.
ORDER :
1. The arguments in the matter have been completed and
the matter is reserved for Order / Judgment on 19th December,
2023.
2. Accordingly, this Court is ceased of this matter.
[ R.I. CHAGLA J. ]
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