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Chandrakant Sajanlal Choksi vs Ahuja Properties And Developers And 2 ...
2024 Latest Caselaw 2325 Bom

Citation : 2024 Latest Caselaw 2325 Bom
Judgement Date : 24 January, 2024

Bombay High Court

Chandrakant Sajanlal Choksi vs Ahuja Properties And Developers And 2 ... on 24 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                               37 sj 39-21 in comss 20-21 with ial 18452-21 in sj 39-21-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                             SUMMONS FOR JUDGMENT NO.39 OF 2021
                                              IN
                           COMMERCIAL SUMMARY SUIT NO. 20 OF 2021
                                             WITH
                            INTERIM APPLICATION (L) NO.18452 OF 2021
                                              IN
                             SUMMONS FOR JUDGMENT NO.39 OF 2021

 Chandrakant Sajanlal Choksi                                                   ... Plaintiff
       Vs.
 Ahuja Properties and Developers and Ors                                       ... Defendants
                                     -------

 Mr. Pravin D. Kadam, Advocate for the Plaintiff.
 None for the Defendants.
                                       -------

                              CORAM :         ABHAY AHUJA, J.
                              DATE :          24 JANUARY, 2024.


 P.C. :


1. Mr. Pravin D. Kadam, learned counsel appears for the Plaintiff and

seeks some more time in the matter. At his request, list on 21 st February,

2024.




                                                              (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                             1 of 1



 

 
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