Pushpak Bullions Private Limited vs Pihu Gold Through Its Proprietor Of ...
2024 Latest Caselaw 2323 Bom

Bombay High Court

Pushpak Bullions Private Limited vs Pihu Gold Through Its Proprietor Of ... on 24 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               13-sj-26-2020.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION

                   SUMMONS FOR JUDGMENT NO.26 OF 2020

 Pushpak Bullions Private Limited                      ...Plaintiff
             V/s.
 Pihu Gold Through its Proprietor
 of Rakesh Patel                                       ...Defendant

 Mr. Harjot Singh Alang i/b Raval Shah & Co., Advocate for the Plaintiff.
 Mr. Anil Pandey i/b Savj Law Solutions, Advocate for the Defendant.


                           CORAM   :    ABHAY AHUJA, J.

                           DATE    :    24th JANUARY, 2024
 P.C. :

1. Mr. Pandey, learned Counsel appears in the matter for the

Defendant and submits that the Advocate for the Defendant is not well

and seeks some accommodation in the matter.

2. Mr. Alang, learned Counsel for the Plaintiff has no objection if

some accommodation is granted.

3. Accordingly, list for hearing of summons for judgment on 14th

February, 2024.

(ABHAY AHUJA, J.)