Ekta Housing Pvt Ltd vs Shradha Shelters Private Limited
2024 Latest Caselaw 2260 Bom

Bombay High Court

Ekta Housing Pvt Ltd vs Shradha Shelters Private Limited on 24 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1                  1 comss 47-23 and ors-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023
                                          WITH
                       INTERIM APPLICATION (L) NO. 23111 OF 2023
                                           IN
                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023
                                          WITH
                        INTERIM APPLICATION (L) NO. 2333 OF 2024
                                           IN
                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023
                                          WITH
                          SUMMONS FOR JUDGMENT NO.4 OF 2024
                                           IN
                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023
                                          WITH
                       INTERIM APPLICATION (L) NO. 21357 OF 2023
                                           IN
                        COMMERCIAL SUMMARY SUIT NO.47 OF 2023

 Ekta Housing Private Limited                            ... Plaintiff
      Vs.
 Shradha Shelters Private Limited and ors.               ... Defendants
                                   -------

 Mr. Zal Andhyarujina, Senior Advocate with Mr. Kunal D., Ms. Shruti Desai
 and Mr. Mani Thevar i/by M/s Ganesh & Co., Advocates for the Plaintiff.
 Mr. Gaurav Joshi, Senior Advocate with Ms. Tanisha Choudhary, Mr.
 Laxman Jain i/by Mr. Yogesh Adhia, Advocates for the Defendant No.1 and
 Applicant in IAL No. 23111 of 2023.
 Mr. Chetan Kapadia, Senior Advocate with Mr. Yash Momaya with Mr.
 Krishkumar A. Jain and Mr. Kalpesh A. Bandre i/by Mr. Ritesh K. Jain,
 Advocates for the Defendants No. 2 and 3.
                                  -------

                            CORAM :   ABHAY AHUJA, J.

DATE : 24 JANUARY, 2024.

Priya R. Soparkar 1 of 2

2 1 comss 47-23 and ors-os.doc

P.C. :

1. At the joint request of the learned counsel for the parties, list on 13 th

February, 2024 at 2.30 p.m.

(ABHAY AHUJA, J.)

Priya R. Soparkar 2 of 2