Bhagwan Thadhani @ Bhagwan Thadani vs Tridhaatu Asset Holding Llp And Anr
2024 Latest Caselaw 2239 Bom

Bombay High Court

Bhagwan Thadhani @ Bhagwan Thadani vs Tridhaatu Asset Holding Llp And Anr on 24 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                           Board Sr.No.:-2

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION LODGING NO. 22692 OF 2021
                           In
         COMMERCIAL SUMMARY SUITS 4 OF 2020

       Bhagwan Thadhani @ Bhagwan Thadani          ....PETITIONER
                   V/S
       Tridhaatu Asset Holdings Llp And Anr      ....RESPONDENT

WITH COURT RECEIVER REPORT NO. 41 OF 2023 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 22692 OF 2021

Bhagwan Thadhani @ Bhagwan Thadani ....PETITIONER V/S Tridhaatu Asset Holdings Llp And Anr ....RESPONDENT

WITH INTERIM APPLICATION NO. 4047 OF 2022 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 22692 OF 2021

Bhagwan Thadhani @ Bhagwan Thadani ....PETITIONER V/S Tridhaatu Aranya Developers Llp And Anr. ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 22694 OF 2021 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 22692 OF 2021

Bhagwan Thadhani @ Bhagwan Thadani ....PETITIONER V/S Tridhaatu Asset Holding Llp And Anr. ....RESPONDENT

WITH COURT RECEIVER REPORT NO. 238 OF 2022 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 22692 OF 2021

Bhagwan Thadhani @ Bhagwan Thadani ....PETITIONER V/S Tridhaatu Asset Holdings Llp And Anr ....RESPONDENT

Mr. Vaibhav Charulwar a/w Mr. Veer Asher, Mr. Sudarshan Sutalkar i/b Federal & Company for Applicant/Judgment Creditor.

Adv. Mr. Abhishek Salian i/b Vidhii Partners Advocate for the Judgment Debtors.

(Mentioned)(To be place filling Consent Minutes)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 24th January, 2024 P.C. :

S. O. to 01/02/2024 ( at 2.30 pm).

( ASSOCIATE )