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Ku. Vandana Dhonduram Burghate vs The State Of Maharashtra,Through ...
2024 Latest Caselaw 2086 Bom

Citation : 2024 Latest Caselaw 2086 Bom
Judgement Date : 23 January, 2024

Bombay High Court

Ku. Vandana Dhonduram Burghate vs The State Of Maharashtra,Through ... on 23 January, 2024

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                              1                            918-A-wp 539.2020.odt


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH, NAGPUR
                                                WRIT PETITION NO. 539 OF 2020
                                    ( Ku. Vandana Dhonduram Burghate vs. The State of Maharashtra and others )

                               Office Notes, Office Memorandum of Coram,
                               appearances, Court's orders of directions                 Court's or Judge's order
                               and Registrar's orders.

                                          Mr. B.G.Kulkarni, Advocate for the petitioner.
                                          Mr. D.P.Thakre, Addl. GP for respondent Nos.1 to 4.

                                          CORAM : NITIN W. SAMBRE AND ABHAY J. MANTRI, JJ.

DATE : JANUARY 23, 2024

We have heard Mr.B.G.Kulkarni, learned counsel appearing for the petitioner for some time on the issue of converting the post of part time librarian to full time librarian, on the strength of students. He submits that this Court is required to reconsider the law laid down by the various Benches.

2) He is granted liberty to submit the compilation of the judgments with the covering notes.

3) The respondents though served, have chosen not to file reply in the matter, as such we grant four weeks time by way of last chance.

                               4)                 Stand over to 27/02/2024.




                                  ( ABHAY J. MANTRI, J. )                    ( NITIN W. SAMBRE, J. )




                               KOLHE
Signed by: Mr. Ravikant Kolhe

Designation: PA To Honourable Judge Date: 23/01/2024 17:00:46

 
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