Kishore Menon Menon Parumbil S/O ... vs Shivkishan S/O Mulchand Agrawal Thr. ...
2024 Latest Caselaw 2085 Bom

Bombay High Court

Kishore Menon Menon Parumbil S/O ... vs Shivkishan S/O Mulchand Agrawal Thr. ... on 23 January, 2024

Author: M. W. Chandwani

Bench: M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

          CR. APPLICATION U/S 482 NO. 954 OF 2022
                            In
                      STAMP NO. OF

 Kishore Menon Menon Parumbil S/o Odampally....PETITIONER
 Menon
             V/S
 Shivkishan S/o Mulchand Agrawal Thr. Poa ....RESPONDENT

Ashok S/o Dajiba Patil

MAHESH VASANT RAI for Petitioner SHYAM DAYARAM DEWANI , R.S. DEWANI , S.N. KHANDELWAL , SAHIL S. DEWANI , HARSHAL R. BELEKAR for Respondent

CORAM : HON'BLE SHRI JUSTICE M. W. CHANDWANI J DATE : 23rd January, 2024 P.C. :

Mr. Mahesh V. Rai adv for applicant. Mr. Sahil S. Dewani adv for R.Sole CLOSED FOR JUDGMENT WITH CONNECTED MATTERS.

( FOR REGISTRAR JUDICIAL )