Kishor Tukaram Kadam vs Vishwakarta Build Solutions Pvt Ltd
2024 Latest Caselaw 1827 Bom

Bombay High Court

Kishor Tukaram Kadam vs Vishwakarta Build Solutions Pvt Ltd on 22 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                       26. SJL 17758-23 in COMSS 12-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT (L) NO. 17758 OF 2023
                                   IN
                   COMMERCIAL SUMMARY SUIT NO. 12 OF 2023

 Kishor Tukaram Kadam                                    ...Plaintiff
       V/s.
 Vishwakarta Build Solutions Pvt. Ltd. And Ors.          ...Defendant

 Ms. Nidhi Dotiya with Ms. Shweta Rathod i/b Elizir Legal Services for
 Plaintiff.
 Ms. Sunita Sonawane, for Defendants No. 1 and 2.


                           CORAM   :     ABHAY AHUJA, J.

                           DATE    :     22nd JANUARY, 2024
 P.C. :

1. Ms. Dotiya, learned Counsel appears for the Plaintiff and seeks

some time to remove objections to the summons for judgment.

2. Let the objections be removed by 5th February, 2024. List for

hearing on summons for judgment on 7th February, 2024.

(ABHAY AHUJA, J.)