M/S Nanhaka Tanneries Pvt, Ltd., ... vs Mr.Devkinandan S/O Madhusudan ...
2024 Latest Caselaw 1672 Bom

Bombay High Court

M/S Nanhaka Tanneries Pvt, Ltd., ... vs Mr.Devkinandan S/O Madhusudan ... on 19 January, 2024

Author: M. W. Chandwani

Bench: M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

      CIVIL REVISION APPLICATION NO. 52 OF 2023
                          In
                    STAMP NO. OF

 M/s Nanhaka Tanneries Pvt, Ltd., Nagpur,    ....PETITIONER
 Through Its Managing Director And Others
             V/S
 Mr.devkinandan S/o Madhusudan            ....RESPONDENT

Khandelwal,proprietor Of M/s. United Chemicals And Scientifics,nagpur

Y.R. KINKHEDE for Petitioner SHRIDHAR VASUDEO PUROHIT for Respondent

CORAM : HON'BLE SHRI JUSTICE M. W. CHANDWANI J DATE : 19th January, 2024 P.C. :

Mr. H.S.Chitaley adv. with Mr. Y/R/Kinkhede adv for applicant. Mr.Vinay V.Sharma adv h/f Mr. S V.Purohit adv N.A Sole. Closed for Judgment.

( FOR REGISTRAR JUDICIAL )