Ashutosh Bhatt And Co. And 2 Ors vs Rajesh Harish Sharma
2024 Latest Caselaw 1657 Bom

Bombay High Court

Ashutosh Bhatt And Co. And 2 Ors vs Rajesh Harish Sharma on 19 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              29-COMSS-23-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION
                 COMMERCIAL SUMMARY SUIT NO.23 OF 2022

 ASHUTOSH BHATT AND CO. AND OTHERS                       )...PLAINTIFFS
          V/s.
 RAJESH HARISH SHARMA                             )...DEFENDANT
                                    WITH
                   INTERIM APPLICATION (L) NO.1101 OF 2023
                                     IN
                    SUMMONS FOR JUDGMENT NO.29 OF 2022

 Mr.Aseem Naphade a/w. Mr.Harshil Gandhi i/by Ramiz Shaikh,
 Advocate for the Plaintiffs.
 Mr.Neerav Merchant a/w. Ms.Vidya Chaudhrai and Ms.Shejal Nag i/by
 Thakoordas & Madgavkar, Advocate for the Defendant.

                               CORAM      :      ABHAY AHUJA, J.

                               DATE       :      19th JANUARY 2024

 P.C. :

 1.       Mentioned out of turn.

2. Both the learned Counsel seek some accommodation in the

matter submitting that they are not available in the afternoon

session.

3. At their joint request, list on 12th February 2024.

(ABHAY AHUJA, J.)