Ravin Infraproject Pvt. Ltd vs Nexus Green Limited And Anr
2024 Latest Caselaw 151 Bom

Bombay High Court

Ravin Infraproject Pvt. Ltd vs Nexus Green Limited And Anr on 3 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        34. COMSS 1281-19 @ Ors.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO. 1281 OF 2019

 Ravin Infraproject Pvt. Ltd.                         ...Plaintiff
       V/s.
 Nexus Green Limited and Anr.                         ...Defendants

                                   WITH
                    INTERIM APPLICATION NO. 1644 OF 2022
                                    AND
                 SUMMONS FOR JUDGMENT (L) NO. 25855 OF 2023
                                     IN
                  COMMERCIAL SUMMARY SUIT NO. 1281 OF 2019

 Mr. Karl Tamboly with Ms. Rina Desai and Mr. Rudra Deosthalijl i/b
 Parinam Law Associates for Plaintiff.
 Mr. Devasis Mitra with Ms. Nandita Dethe i/b Singhania Legal Services
 for Defendant No. 1.
 Mr. Dhaval Patil for Defendant No.2.

                           CORAM   :   ABHAY AHUJA, J.

                           DATE    :   3RD JANUARY, 2024
 P.C. :



 .        Learned Counsel submit that the pleadings in summons for

Judgment are complete and the matter be listed for hearing.

Accordingly, list for hearing on summons for judgment on 15th January,

2024 at 3.30 p.m.

(ABHAY AHUJA, J.)