Deepak Pandurang Babar vs The State Maharashtra Through Its ...
2024 Latest Caselaw 1340 Bom

Bombay High Court

Deepak Pandurang Babar vs The State Maharashtra Through Its ... on 18 January, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

ppn                                       1              503.wp-15771.23.doc


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO.15771 OF 2023

Deepak Pandurang Babar                                 .. Petitioner
      Versus
The State of Maharashtra & Ors.                        .. Respondents

                  ---
Mr.Prashant Bhavake for the petitioner.
Ms.K.N. Solunke, AGP for respondent nos.1 & 2-State.
                  ----

                                   CORAM : A.S. CHANDURKAR &
                                           JITENDRA JAIN, JJ.

DATE : 18th January 2024 P.C.:-

. Not on board. Taken on board.

2. The cause title indicating the address of the petitioner be

corrected in the judgment dated 19 th December 2023 in accordance with

the cause title as shown in the writ petition.

3. The corrections be carried out and corrected copy be

uploaded.

JITENDRA JAIN, J. A.S. CHANDURKAR, J.