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B. Chopda Construction Pvt Ltd vs Saur Jagat And 6 Ors
2024 Latest Caselaw 1333 Bom

Citation : 2024 Latest Caselaw 1333 Bom
Judgement Date : 18 January, 2024

Bombay High Court

B. Chopda Construction Pvt Ltd vs Saur Jagat And 6 Ors on 18 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               17-SJ-21-2022.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO.21 OF 2022

 B. Chopda Construction Pvt. Ltd                       ...Plaintiff
       V/s.
 Saur Jagat and Ors                                    ...Defendants

 Mr. Namboodin Parasannan, Advocate for the Plaintiff.
 Mr. V. Nair i/b Mr. Arun Panicker, Advocates for the Defendants No.1, 2
 and 3.
 Mr. Vikas K. Salgia, Advocate for the Defendant No.6.

                               CORAM    :      ABHAY AHUJA, J.

DATE : 18th JANUARY, 2024

P.C. :

. By consent of the learned Counsel appearing for the parties, list

on 2nd February, 2024.




                                        (ABHAY AHUJA, J.)




 Nikita Gadgil                                                                1/1





 

 
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