Gorakh Bhiku Kavitke vs Vijaykumar Santram Kaile
2024 Latest Caselaw 1226 Bom

Bombay High Court

Gorakh Bhiku Kavitke vs Vijaykumar Santram Kaile on 17 January, 2024

2024:BHC-AUG:1217



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       BENCH AT AURANGABAD

                                   994 WRIT PETITION NO. 935 OF 2022

                                            Gorakh Bhiku Kavitke
                                                                              ....Petitioner
                                                   VERSUS

                                         Vijaykumar Santram Kaile
                                                                            .....Respondent
                                                  .....
                               Advocate for the Petitioner : Mr. V.D. Gunale
                                 Advocate for Respondent : Mr. N.J. Patil
                                                    .....
                                      CORAM : ARUN R. PEDNEKER, J.

                                    Dated          : January 17, 2024


              PER COURT :-


              1.     Part heard.

2. List the matter on 31.1.2024.

3. Interim relief, if any, to continue till then.

4. Parties are at liberty to file their written submissions and the judgments on which they wish to rely by the next date.

( ARUN R. PEDNEKER, J. )

ssc/