Hansraj Machharumal Makhijani Through ... vs Municilpal Council Chalisgaon Through ...
2024 Latest Caselaw 1225 Bom

Bombay High Court

Hansraj Machharumal Makhijani Through ... vs Municilpal Council Chalisgaon Through ... on 17 January, 2024

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

 985 WRIT PETITION NO. 12476 OF 2019 WITH CIVIL APPLICATION NO.
                  2223 OF 2021 IN WP/12476/2019
                                   ...
             Ghanshyamdas Laxmandas Kukreja And Others
                                                         ....Petitioner
                                VERSUS
   Municipal Council Chalisgaon Through Its Chief Officer And Another
                                                           .....Respondent
                                  .....

 986 WRIT PETITION NO. 13311 OF 2019 WITH CIVIL APPLICATION NO.
                   2144 OF 2021 IN WP/13311/2019
                                    ....
             Jayramdas Machharumal Makhijani And Others
                                                          ....Petitioner
                                VERSUS
                Municipal Council Chalisgaon And Another
                                                          .....Respondent
                                   .....
 987 WRIT PETITION NO. 13374 OF 2019 WITH CIVIL APPLICATION NO.
                   2183 OF 2021 IN WP/13374/2019
                                    ...
      Hansraj Machharumal Makhijani Through Power Of Attorney
                 Ghanshyamdas Maccharumal Makhijani
                                                         ....Petitioner
                                VERSUS
    Municilpal Council Chalisgaon Through Chief Officer And Another
                                                          .....Respondent
                                   .....
            Advocate for the Petitioner : Mr. B.S. Deshmukh
              Advocate for Respondent 1 : Mr. D.B. Thoke
              Advocate for Respondent 2 : Mr. S.S. Kulkarni
                                    .....
                  CORAM         : ARUN R. PEDNEKER, J.

                     Dated        : January 17, 2024

PER COURT :-

1. Parties are permitted to file their written submissions and the list of judgments on which they wish to rely for further consideration.

2. List the matter on 31.1.2024.

( ARUN R. PEDNEKER, J. )

ssc/