Bank Of Baroda Through Its Authorised ... vs Pravin Gunvantrao Zoting And Others
2024 Latest Caselaw 1218 Bom

Bombay High Court

Bank Of Baroda Through Its Authorised ... vs Pravin Gunvantrao Zoting And Others on 17 January, 2024

Author: M.W. Chandwani

Bench: M. W. Chandwani

                 cra134.22.odt                                                                         1/1



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR.

                                      CIVIL REVISION APPLICATION No.134 OF 2022
                   (Bank of Baroda, through its Authorised officer/Chief Manager, Anilkumar Jha Vs. Pravin
                                                Gunvantrao Zoting and others)
                  __________________________________________________________________________
                 Office Notes, Office Memoramda of Coram,
                 appearances, Court's orders of directions             Court's or Judge's orders.
                 and Registrar's Orders.

                                           Mr. S.D. Khati, Advocate for applicant.
                                           Mr. Rohit Joshi, Advocate for respondent No.1.
                                           Mr. Tejas J. Patil, Advocate for respondent Nos.2,3,4,&5.

                                           CORAM :        M.W. CHANDWANI, J.

DATE : 17th JANUARY, 2024.

1. Heard learned counsel for the respondents.

2. Learned counsel for both sides requested to adjourn the matter for citing the relevant judgments in support of their arguments.

3. Stand over to 22.1.2024.

(M.W. CHANDWANI, J.) Wadode

Signed by: Mr. Devendra Wadode Designation: PA To Honourable Judge Date: 17/01/2024 16:40:27