Vidyavardhini Thr. Secretary And Anr vs Aniket Akhade And Anr
2024 Latest Caselaw 1212 Bom

Bombay High Court

Vidyavardhini Thr. Secretary And Anr vs Aniket Akhade And Anr on 17 January, 2024

Author: Gauri Godse

Bench: Gauri Godse

                                                   901.1590.23 wp.docx

Iresh
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                         CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO. 1590 OF 2023

        Vidyavardhini Thr. Secretary                 .....Petitioners
        and another

             Vs.

        Aniket Akhade and another                    .....Respondents

                                     WITH
                         WRIT PETITION NO. 7318 OF 2023

        Aniket Akhade                                ....Petitioner

             Vs.

        Vidyavardhini Thr. Secretary                 ....Respondents
        and others

                                     WITH
                         WRIT PETITION NO. 1936 OF 2023

        Vidyavardhini Thr. Secretary                 .....Petitioners
        and another

             Vs.

        Tarranum Khan and another                    ....Respondents

                                     WITH
                         WRIT PETITION NO. 1937 OF 2023


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                                                                                 901.1590.23 wp.docx

                            Vidyavardhini Thr. Secretary                         .....Petitioners
                            and another

                                      Vs.

                            Manisha Dhanokar and another                         ....Respondents


                            Mr. A. A. Kumbhakoni, Senior Counsel with Mr. Susheel Mahadeshwar,
                            Mr. Manoj Badgujar, Ms. Sneha Bhange i/b Ms. Ranjana Todankar for
                            the petitioners
                            Mr. Chetan Mali for the respondents

                                                     CORAM : GAURI GODSE, J.

DATE : 17th JANUARY 2024.

P.C.

1. Arguments concluded. Judgment reserved.

[GAURI GODSE, J.]

Signed by: Iresh S. Mashal Designation: PS To Honourable Judge Date: 18/01/2024 13:04:36