Tushar Keshav Bichu vs Municipal Corporation Of Greater ...
2024 Latest Caselaw 1210 Bom

Bombay High Court

Tushar Keshav Bichu vs Municipal Corporation Of Greater ... on 17 January, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

2024:BHC-AS:3324

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                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               CIVIL APPELLATE JURISDICTION

                                     INTERIM APPLICATION NO.792 OF 2024
                                                              WITH
                                               WRIT PETITION NO. 4644 OF 2023

            Tushar Keshav Bichu                     ...Petitioner
                 Versus
            Municipal Corporation of Greater Mumbai ...Respondent

                                                  ....
            Ms. Vidula Patil, i/b. Mr. Prakash Devdas for Applicant.
            Mr. R. Y. Sirshikar, for Respondent-MCGM.
                                                               ....

                                                        CORAM : SANDEEP V. MARNE, J.

DATED : 22 JANUARY 2024. P.C. :

Interim Application is filed for seeking directions or final hearing of the petition. It appears that the petition is yet to be admitted therefore there is no need of filing of Interim Application seeking final hearing of the petition. Interim Application is disposed of.

WRIT PETITION NO. 4644 OF 2023 :

2. Arguments heard. Judgment reserved.

by KISHOR SANDEEP V. MARNE, J.

             KISHOR         VISHNU
                            KAMBLE
             VISHNU         Date:
             KAMBLE         2024.01.23
                            14:52:35
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