Anil Anantrao Naik And Ors vs Smt. Indumati Anantrao Naik(Dead Thr. ...
2024 Latest Caselaw 1208 Bom

Bombay High Court

Anil Anantrao Naik And Ors vs Smt. Indumati Anantrao Naik(Dead Thr. ... on 17 January, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                                Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 314 OF 2022

 Anil Anantrao Naik And Ors                    ....APPELLANT
             V/S
 Smt. Indumati Anantrao Naik(dead Thr. Legal....RESPONDENT

Representativeds And Heirs Amar Anantrao Naik And Ors.

WITH INTERIM APPLICATION NO. 2235 OF 2022 In Second Appeal 314 OF 2022

Anil Anantrao Naik And Ors ....PETITIONER V/S Smt. Indumati Anantrao Naik(dead. Thr. Lrs.)....RESPONDENT Dr. Amar Anantrao Naik And Ors

Mr. S. N. Chandrachood for the Appellant Mr. Niranjan Mogre a/w Mr. Siddhesh S. Borkar for the Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 17th January, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )