Kiran Sopanrao Dake vs The State Of Maharashtra
2024 Latest Caselaw 1203 Bom

Citation : 2024 Latest Caselaw 1203 Bom
Judgement Date : 17 January, 2024

Bombay High Court

Kiran Sopanrao Dake vs The State Of Maharashtra on 17 January, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                              1
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   BENCH AT AURANGABAD.

                                            914 CRIMINAL APPLICATION NO. 282 OF 2024
                                                       IN APEAL/939/2023

                             Kiran Sopanrao Dake                                        .. Applicant

                                      Versus

                             The State of Maharashtra                                  .. Respondent
                                                                 .....
                             Advocate for Applicant : Shri. K. A. Sharma h/f. Shri. Sanket S. Palnitkar
                             APP for Respondent / State : Smt. V. S. Chaudhari
                                                                 ....

                                                              CORAM :       R. G. AVACHAT AND
                                                                            NEERAJ P. DHOTE, JJ.

                                                             Dated    :     January 17, 2024

                             PER COURT :-

                             .        This is the Application for suspension of substantive sentence

imposed by the learned Additional Sessions Judge-5, Parbhani in

Sessions Case No. 138/2019 vide Judgment and Order dated

07.02.2023.

2. Heard the learned Advocate for the Applicant.

3. Issue notice to the Respondent / State. Learned APP waives

service on behalf of the Respondent / State.

4. Stand over to 07.02.2024.

( NEERAJ P. DHOTE, J. ) ( R. G. AVACHAT, J. )

Signed by: Gajanan G. Punde GGP Designation: PA To Honourable Judge Date: 18/01/2024 11:03:34