Velji Akheraj Buricha vs Prem Leela Developers And 2 Ors
2024 Latest Caselaw 3608 Bom

Bombay High Court

Velji Akheraj Buricha vs Prem Leela Developers And 2 Ors on 6 February, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                           48 ia 3601-22 in exal 23143-22 with cpcd 7-22 in coms 648-17-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                  INTERIM APPLICATION NO.3601 OF 2022
                                   IN
               EXECUTION APPLICATION (L) NO.23143 OF 2022
                                 WITH
          CONTEMPT PETITION IN COMMERCIAL DIVISION NO.7 OF 2022
                                   IN
                    COMMERCIAL SUIT NO.648 OF 2017

 Velji Akheraj Buricha                                ... Applicant
        Vs.
 Prem Leela Developers and ors.                       ... Respondents/Judgment Debtors

                                   -------
 Mr. Ankit Rajput h/f Mr. Tushar Bhavsar i/by Mr. Rutvij Bhatt, Advocates
 for the Applicant.
 Mr. Sushant Arora with Mr. Anshul Rathi and Ms. Ankita Karmarkar i/by
 M/s LR & Associates, Advocates for the Respondents/Judgment Debtors.
                                  -------

                              CORAM :         ABHAY AHUJA, J.

                              DATE :          06 FEBRUARY, 2024.


 P.C. :

1. Mr. Ankit Rajput, learned counsel appears for the Interim Applicant

and the Contempt Petitioner and seeks some time on the ground that Mr.

Bhavsar is unwell today. Mr. Sushant Arora, learned counsel for the

Judgment Debtors and the Contemnors has no objection, if some time is

granted.

     Priya R. Soparkar                                                                            1 of 2



  2                       48 ia 3601-22 in exal 23143-22 with cpcd 7-22 in coms 648-17-os.doc

2. Accordingly, at the joint request of the learned counsel for the

parties, list on 4th March, 2024.

3. Ad-interim order dated 8th January, 2024 to continue till the next

date.

                                                         (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                        2 of 2