Citation : 2024 Latest Caselaw 3445 Bom
Judgement Date : 5 February, 2024
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
45 WRIT PETITION NO. 5343 OF 2015
WITH
CONT. PETITION NO. 680 OF 2017 IN WP/5343/2015
WITH
WRIT PETITION NO. 5341 OF 2015
WITH
WRIT PETITION NO. 5369 OF 2015
WITH
WRIT PETITION NO. 5344 OF 2015
Managing Director, Maharashtra State Farming Corporation Ltd. Survey
No.270 And Another
VERSUS
General Secretary, Ahmednagar
...
Advocate for the Petitioner : Mr. Dhorde Vikram R
Advocate for Respondent : Mr. A.A. Joshi h/f. Mr. S.V. Natu
...
CORAM : ARUN R. PEDNEKER, J.
Dated : February 05, 2024 PER COURT :-
1. List the matter on 4.3.2024.
2. Written submissions, if any, to be filed before the next date along with the judgments on which the party wish to rely.
3. Interim relief, if any, to continue till then.
( ARUN R. PEDNEKER, J. )
ssc/
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