Prashant Bansilal Bamb vs State Of Maharashtra And Ors
2024 Latest Caselaw 3442 Bom

Bombay High Court

Prashant Bansilal Bamb vs State Of Maharashtra And Ors on 5 February, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                     Board Sr.No.:-37

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

               CR. WRIT PETITION NO. 10 OF 2024

 Shaymsunder Radhyeshyam Agarwal              ....PETITIONER
            V/S
 State Of Maharashtra And Ors               ....RESPONDENT

WITH CRI-INTERIM APPLICATION STAMP NO. 548 OF 2024 In Cr. Writ Petition 10 OF 2024

Sanjay Mishrimal Punamiya ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT

WITH CRI-INTERIM APPLICATION STAMP NO. 1461 OF 2024 In Cr. Writ Petition 10 OF 2024

Prashant Bansilal Bamb ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT

Mr. S. Murlidhar, Sr. Adv a/w Mr. Vineet Naik, Sr. Adv a/w Mr. Pawan Patil & Mr. Yash Gawade i/b Mr.Pawan Patil for Petiioner in WP/10/2024, Mr. A.V. Anturkar, Sr. Adv a/w Mr. Ajay Patil, APP for R. No.1-State, Mr. Rizwan Merchant a/w Mr. Dilip Shukla, Mr. Jay Zaveri &

Ms. Anjali Sharma i/b Crawford & Bailey for R. No.2 & for Applicant IASt/548/2024 in WP/10/2024, Mr. Ishwar S. Charlewar for R. No.3 in WP/10/2024 & for Applicant IASt/1461/2024 in WP/10/2024, Mr. Rajesh Govil, Deputy Secretary, Home Department present in Court

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 5th February, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )